The Moot Court Society (MCS) of Amity Law School, Amity University Rajasthan, is delighted to announce the National Moot Court Competition 2024. This prestigious competition will be held in two phases: the Preliminary and Quarter-final Rounds will take place online on November 4th, 2024, followed by the Semi-final and Final Rounds, which will be held in-person at the Amity University Rajasthan campus on November 14th, 2024.
About the Competition
The National Moot Court Competition 2024 serves as a distinguished platform for law students from across the country to demonstrate their advocacy skills and legal acumen. Mooting is an essential aspect of legal education, honing the argumentative abilities and fostering critical thinking among aspiring lawyers. Organized by the Moot Court Society (MCS) of Amity Law School, this event aims to promote a culture of excellence in legal advocacy and scholarship.
Competition Structure
The competition will be conducted in a hybrid format:
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Preliminary and Quarter-final Rounds: These rounds will be held online via MS Teams on November 4th, 2024.
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Semi-final and Final Rounds: The top teams from the earlier rounds will advance to the in-person rounds, which will be held at Amity University Rajasthan on November 14th, 2024.
Prizes and Awards
Participants will have the opportunity to earn exclusive prizes and awards, including:
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1 Month Free Subscription to SCC for all participants.
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1 Year Subscription to SCC for the winning team.
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Trophies, Certificates of Appreciation, and Cash Prizes will be awarded to the Winning Team, Runners-up, Best Speaker, and Best Memorial.
Registration Details
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The registration fee for the competition is Rs. 2300 + 18% GST. Interested teams can register through the following link: https://forms.gle/jiDmwTS7fmKWDTkf8 by October 20th, 2024. Registration is based on a first-come, first-served basis, and only the first 30 teams will be accepted.
Important Dates
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Last Date for Clarifications: October 20th, 2024
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Release of Clarifications: October 22nd, 2024
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Submission of Memorials (Soft Copy): October 25th, 2024
For further details, participants may refer to the official brochure provided by the organizers or contact the faculty and student conveners mentioned below.
Sponsors and Partners
The competition is supported by esteemed sponsors, including SCC Online as the Knowledge Partner, SCC Times as the Media Partner, and Pahuja Law Academy as the Academic Partner, along with various logistical partners. These collaborations enhance the competition experience by providing participants not only with legal exposure but also valuable networking opportunities.
Contact Information
For any inquiries, participants are encouraged to contact:
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Dr. R. Prerna Sharma: +91 73034 06418
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Dr. Asha Meena: +91 88601 76995
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Student Conveners:
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Gargi Singla: +91 82220 96300
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Ghanshyam Gaur: +91 83063 44552
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Email: alsjmcc2022@gmail.com
This competition promises to be an enriching journey for participants as they test their legal knowledge, research capabilities, and courtroom etiquette. We invite all aspiring lawyers to seize this opportunity to compete against the best in the country and win exceptional prizes!