ABOUT THE ORGANIZER
IMS Unison University (IUU), a constituent of the Unison Education Foundation, was established in 1996 as the Institute of Management Studies. After significantly contributing to higher education, the Government of Uttarakhand granted its approval in 2013 to establish it as IMS Unison University. Boasting a legacy of over 25 years, we are proud of our pioneering history, our distinguished present, and our exciting future.
The School of Law (SoL) stands as one of Northern India’s rapidly growing law schools, committed to delivering exceptional legal education with an interdisciplinary approach. It emphasizes the convergence of law with social science, humanities, and management studies within its curriculum, ensuring a blend of theoretical depth and practical applicability
ABOUT THE EVENT:
It is with immense pride that we present the 2nd Edition of the IUU Trial Advocacy Competition, taking place from November 28th-29th, 2024. Organized by the Trial Advocacy Society, this prestigious event aims to highlight the legal expertise of emerging talents, providing them with an exceptional platform to hone their professional skills.
HISTORY:
Building on the success of its inaugural edition, IMS Unison University, Dehradun, is proud to announce the 2nd Edition of the IUU Trial Advocacy Competition, 2024. The first event proved to be a significant milestone in legal education, providing students with an invaluable platform to enhance their advocacy skills and experience real-world courtroom dynamics. The overwhelming response and positive impact on participants have inspired the continuation of this event, which promises even greater opportunities for law students to engage in practical learning, refine their legal strategies, and interact with esteemed legal professionals.
ELIGIBILTY:
The competition is open for Students pursuing three/five years L.L.B Degree Course from recognized law college/ University in India, subject to fulfilment of the registration formalities. The participants are inclusive of L.L.M students as well.
OFFICIAL LANGUAGE:
The official working language of the Moot Court competition is English.
TEAM COMPOSITION:
A team shall comprise a maximum of three individuals, specifically two mooters and one researcher.
LOCATION:
Offline: At the campus of School of Law, IMS UNISON UNIVERSITY, DEHRADUN
IMPORTANT DATES:
Registration Opening : 21st October, 2024
Last date of registration : 12th November, 2024
Last date of submission of soft copy of memorials : 22nd November, 2024
Last date of submission of hard copy of memorials : 28th November, 2024
Inaugural, draw of lots, Exchange of memorials and Researcher Test : 28th November, 2024
Preliminary Rounds : 28th November, 2024
Semi-finals and Final Round : 29th November,2024
Valedictory Ceremony : 29th November, 2024
REGISTRATION DETAILS:
All teams must complete the provided Google Form to register for the event. The registration fee, inclusive of GST, is ₹3, 500/-per team. Please click the following link to initiate the registration process.
Link: http://surl.li/ihtlzs
Details for Payment through e-mode such as NEFT/IMPS/UPI are as under:
Beneficiary Name: IMS UNISON University
Account No. : 02251450000456
Bank: HDFC Bank Ltd
IFSC Code: HDFC0000225
Branch: Rajpur Road, Dehradun
AWARDS AND CERTIFICATES:
The competition presents an exciting opportunity .The awards include cash prizes worth ₹50,000 but you could also walk away with prestigious titles like Best Memorial, Best Advocate, Best Researcher, and Best Witness.
CONTACT DETAILS:
Any clarification about the rules and guidelines or the conditions of the Moot Court could be sought from
EMAIL: nta.sol@iuu.ac
MOBILE NUMBERS:
STUDENT CONVENORS TRIAL ADVOCACY SOCIETY:
Mr. Maanas Mittal: +91 78958 26955
Ms. Arushi Sherawat: +91 8077567414
For further details regarding the competition, including the complete brochure, rulebook, and preposition, please refer to the following link provided herein:
