The Ministry of Law and Justice notified the appointment of Additional Judges for Andhra Pradesh High Court and Bombay High Court. The appointed names are as follows:
Appointment of Additional Judges
Andhra Pradesh High Court
In exercise of powers under Article 224(1) of the Constitution, the President on 24-10-2024 appointed the following advocates as Additional Judges, whose names were recommended by the Collegium on 15-10-2024:
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Maheswara Rao Kuncheam @ Kuncham,
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Thoota Chandra Dhana Sekar @ T C D Sekhar
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Challa Gunaranjan
Bombay High Court
In exercise of the power conferred by Article 224(1) of the Constitution, the President on 23-10-2024, appointed following advocates as Additional Judges, whose names were recommended on 24-9-2024:
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Nivedita Prakash Mehta,
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Prafulla Surendrakumar Khubalkar,
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Ashwin Damodar Bhobe,
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Rohit Wasudeo Joshi, and
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Advait Mahendra Sethna,
