Law College Dehradun 9th Inter-University Moot Court Competition on Constitutional Law : Register by 27th December

Law College Dehradun, Faculty of Uttaranchal University, a leading institution in legal education since 2002, invites you to participate in the 9th

Moot Court Competition

Law College Dehradun, Faculty of Uttaranchal University, a leading institution in legal education since 2002, invites you to participate in the 9th Law College Dehradun Inter-University Moot Court Competition. This prestigious event provides a platform for law students to showcase their advocacy skills, knowledge, and critical thinking. The competition promises to be an enriching experience, fostering intellectual discourse and exchange among participants.

ABOUT COMPETITION

Our country’s Constitution is the highest law. Law College Dehradun’s Inter-University Moot Court Competition is a yearly inter-university event based on Constitutional Law. This competition is highly respected in India’s law circles.

It is administered by the Moot Court Society of the college. Other than contributing to the field of Constitutional Law, this Competition serves as a channel through which young law students can showcase and hone their advocacy skills. The first edition of the Competition was won by NUJS, Kolkata; the second by National Law University, Jodhpur; the third edition was won by Hidayatullah National Law University; the fourth edition by Chanakya National Law University, Patna; the fifth edition by the Christ Deemed to be University, Bangalore; the sixth edition by the Lloyd School of Law, Greater Noida; seventh edition by Army Law Institute Mohali, Punjab and the eighth edition by Rajiv Gandhi National University of Law. This year, once again, we welcome participation from the best law schools/colleges/universities of the country, with the expectation to chisel out the proficient lawyers and judges of the future.

Dates of the Competition: – 21st — 23rd February, 2025

Eligibility: Students of 3/5 year LL.B. degree courses from any institution recognized by B.C.I. and LL.M. students (not enrolled as advocates) are eligible to participate. Provided that only one team may participate per institution.

Theme: Moot Proposition is based on Constitutional Law. The link for the Moot Proposition is available at https://tinyurl.com/IMCCMootProposition.

Registration Fee: To participate in the event, a non-refundable fee of INR 2,000 is required at the time of pre-memorial registration. An additional fee of INR 4,000 is payable after advancing to memorial knockout round, during the post-memorial registration process.

The link for pre-memorial registration is available at https://tinyurl.com/PREMEMORIALLCDNMCC.

Food and Accommodation is upon us.

(Details will be notified later.)

Scheme of the Competition: There shall be a Memorial Elimination Round to select 32 teams who shall compete in the oral rounds.

Please Note: There shall be a Researchers’ Test in addition to Preliminarily, Quarter Finals, Semi Finals and Final Oral Rounds.

The dates of the Competition are as follows:-

Last Date of Pre- Memorial Registration: 27th December, 2024

Last Date of Post Memorial Registration:8th February, 2025

Last Date for Clarification Submission: 13th January, 2025

Release of Clarification: 16th January, 2025

Last Date of Memorial Submission: 29th January, 2025

Result of Memorial Elimination Round: 3rd February, 2025

Submission of Travel Plan: 8th February, 2025

Dates of the Competition: 21st — 23rd February, 2025

Important Links:

· All information is updated on our official website https://lcdmcs.in/

· Rules of the Competition and Competition Schedule are available at https://lcdmcs.in/downloads/

For any queries/intended communication please feel free to contact us:

Online contact details are available at https://lcdmcs.in/contactus/

Email Address for all Communications: lcdmcs@uumail.in

Faculty Coordinator:

Prof. (Dr.) Poonam Rawat, Chairperson, Faculty Advisory Board,

MCS: principallaw@uumail.in

Student Organisers:

Ms. Ashwarya Bansal, Chief Executive Officer, LCDMCS: +91-7409889625

Mr. Anmol Prasad Gurung, Secretary (Administration), LCDMCS: +91-9520359183

Ms. Jyoti Pratap, Joint Convener, LCDMCS: +91 — 7300876918

Ms Somya Upadhyay, Joint Convener, LCDMCS: +91-7017047090

To know more click on 9th LCDIMCC Brochure

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