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1st DSNLU- BMC Blog Writing Competition 2024

Blog Writing Competition

The Damodaram Sanjivayya National Law University (DSNLU), and its Centre for Maritime, Admiralty, and Navigation Laws (C-MAN), in partnership with Bose & Mitra & Co. is pleased to announce the 1st DSNLU- BMC Blog Writing Competition 2024. DSNLU, a leading law university in Visakhapatnam, Andhra Pradesh, is dedicated to promoting legal education and fostering social and economic justice through advocacy, legal services, and law reforms. The Centre for Maritime, Admiralty, and Navigation Laws (C-MAN) is committed to advancing research and excellence in maritime law and related fields.

About the Competition

This inaugural competition aims to encourage students and scholars to delve into contemporary maritime legal issues. Participants are invited to submit original blog entries that present fresh insights, critical analysis, and innovative perspectives on legal challenges in the shipping industry.

Theme

“Interplay between the Admiralty Act, 2017 and the Arbitration and Conciliation Act, 1996”

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017 empowers a Court to make an order of arrest in relation to a maritime claim against a vessel, which is an in-rem action, subject to the conditions stipulated under the Act. This is an Act specifically enumerated for admiralty disputes. Therefore, the interesting interplay between the provisions therein and the generic reliefs as available in the Arbitration & Conciliation Act, 1996 is to be concretely explored for resolution of disputes between the parties.

Evaluation Criteria

  • Originality: Insights and innovative resolutions demonstrated thorough research and a unique perspective on the theme.

  • Relevance: Adherence to the theme with a well-founded understanding of related issues, sources, and legal authorities.

  • Clarity and Structure: Clear, logical flow of ideas and arguments.

  • Language and Style: Formal, professional, and accessible language, avoiding unnecessary jargon.

  • Research and Analysis: Depth of research and critical evaluation, supported by relevant laws, cases, and scholarly opinions.

Submission Guidelines

  • Authors: Individual submissions only; co-authorship and multiple submissions are not allowed.

  • Word Limit: 650-1000 words.

  • Format: Times New Roman, font size 12, 1.5 line spacing.

  • File Format: Submissions in .doc or .docx format.

  • Originality: Must be original and unpublished, with plagiarism (above 10%) leading to disqualification.

  • References: Preferably as hyperlinks; if not possible, use OSCOLA 4th Edition endnotes.

Submission Process

  • Fee: INR 200 registration fee per participant.

  • Submission Link: Google Form

  • Deadline: 5 December 2024.

Awards

  • 1st Prize: INR 5,000, Certificate of Achievement, and an internship opportunity at Bose & Mitra & Co.

  • 2nd Prize: INR 2,000, Certificate of Achievement, and an internship at Bose & Mitra & Co.

  • Honorable Mentions: Up to three honorable mentions, each with a Certificate of Recognition.

Important Dates

  • Opening of Registration: 5 November 2024

  • Last Date of Submission: 5 December 2024

  • Announcement of Results: January 2025

Contact Information

  • Dr. Arvind Nath Tripathi – Chairperson, C-MAN, Email: arvindtripathi@dsnlu.ac.in

  • Mr. Abhishek Sinha – Faculty Member, C-MAN, Email: abhisheksinha@dsnlu.ac.in

  • Student Convenors:

    • Vineela Kottapalli, +91 89782-41693, kottapallivineela@dsnlu.ac.in

    • Katyayni Singh, +91 82991-90465, katyaynisingh@dsnlu.ac.in

    • Ankitha Varnika, +91 63626-97463, ankithavarnika@dsnlu.ac.in

To know more click on 1st DSNLU-BMC Blog Writing Competition 2024

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