Shardul Amarchand Mangaldas & Co. advised Vee Healthtek , a leading provider of technology enabled solutions and services for healthcare organisations, and its founders on the strategic investment from TA Associates (“TA”).
The transaction team was led by Abhishek Guha, Partner; Jagriti Mohata, Partner and Reshma Simon, Senior Associate. Arjun Perikal, Partner and Shahana Chatterji, Partner, also advised on certain regulatory aspects.
K&L Gates advised Vee and the founders on the international legal aspects.
Aeka Advisors advised Vee and the founders on the financial and tax aspects.
Goodwin Procter and Pioneer Legal advised TA Associates on the US and Indian legal aspects, respectively.
