Khaitan & Co advises Vedanta Resources Finance II on the issuance of USD 800 million senior guaranteed bonds

Khaitan & Co advised Vedanta Resources Finance II on the issuance of USD 800 million senior guaranteed bonds under the US Securities Act, 1933

Vedanta Resources Finance

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Vedanta Resources Finance II | US guaranteed bonds

Khaitan & Co advised Vedanta Resources Finance II on the issuance of USD 800 million senior guaranteed bonds under the US Securities Act, 1933 pursuant to a dual tranche structure. Guaranteed by Vedanta Resources Limited, Twin Star Holdings Ltd., and Welter Trading Limited, the bonds will be listed on the Singapore Stock Exchange. Bonds aggregating: (i) USD 300 million of 10.25% are due in 2028; and (ii) USD 500 million of 11.25% are due in 2031.

The deal was led by Manisha Shroff (Partner), Rajshekhar Upadhyaya (Senior Associate), Chirag Gohil (Senior Associate), Siddhant Shetty (Senior Associate) and Nikunj Mehta (Associate).

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