The International Arbitration and Mediation Centre (IAMC), Hyderabad, welcomes Mr. A.J. Jawad as its new Registrar.
The Board of Trustees of IAMC expressed appreciation for the outgoing Registrar, stating,
“We thank Mr. Tariq Khan for his efforts and contribution as Registrar in building up the visibility of IAMC Hyderabad in the international arbitration arena. He is reluctantly departing at the end of this year to pursue his passion by resuming his arbitration practice. We wish him the best in his endeavours.”
Welcoming the new Registrar, the Trustees noted,
“We take this occasion to welcome Mr. A.J. Jawad, Advocate and renowned mediator, as the new Registrar of IAMC Hyderabad from January 1, 2025. We are sure that his experience and commitment will enable IAMC Hyderabad to render distinguished service in the field of arbitration and mediation.”
Mr. Tariq Khan added,
“It has been an honour to serve as the founding registrar, and I am excited to see the positive changes and contributions that Mr. Jawad will bring to this great institution. I am deeply grateful to the esteemed Trustees of IAMC, Hyderabad especially Hon’ble Mr. Justice L. Nageswara Rao and Hon’ble Mr. Justice R.V Raveendran for their unwavering support and believing in me. Everything we have achieved in this short journey is a result of their vision and dedication and I am truly honoured to have had the opportunity to work under their guidance. My heartfelt thanks to Mr. Sitesh Mukherjee, Founding Member of the Governing Council who’s constant guidance has been invaluable.
As one of the senior-most mediators in the country, Mr. Jawad’s leadership will undoubtedly elevate IAMC to even greater heights.”
Upon his appointment, Mr. A.J. Jawad said,
“I am truly honoured to assume the role of Registrar at IAMC, one of India’s most esteemed and leading ADR institutions. I am grateful to the Board of Trustees for placing their trust and confidence in me. It is a privilege to succeed Mr. Tariq Khan, whose leadership since the institution’s inception has established it as a source of pride. I look forward to building on his remarkable work with the guidance and support of the visionary trustees and governing council.”
This change marks a new phase for IAMC, focused on building a strong arbitration and mediation ecosystem. The Centre remains committed to delivering excellent dispute resolution services and promoting awareness of alternative dispute resolution methods.
I Madhava Raju Sripathi advocate & Sole Arbitrator High Court as well District Court Visakhapatnam LLM having 25 years experience. If iam given chance under your control in future, I serve your sincerely honestly and give you maximum satisfaction Sir
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Respected Mr. A.J. Jawad,
I, H.D. Kumaravelu, Advocate, IICA-certified Mediator, and currently pursuing my M.A. in Mediation and Conciliation at MNLU Mumbai, extend my heartfelt congratulations on your appointment as the new Registrar of The International Arbitration and Mediation Centre (IAMC), Hyderabad.
Your leadership and extensive expertise in the field of alternative dispute resolution are truly inspiring. IAMC Hyderabad has been a pioneering institution in arbitration and mediation, and I am confident that under your guidance, it will reach even greater heights.
Your commitment to promoting the principles of arbitration and mediation resonates deeply with professionals in this field, and I personally look forward to witnessing the innovative contributions you will bring to IAMC.
Wishing you the very best in your new role. May this tenure be marked by great success and impactful initiatives.
Warm regards,
H.D. Kumaravelu
Advocate, IICA-certified Mediator
M.A. in Mediation and Conciliation (Pursuing)
MNLU Mumbai
Hearty congratulations to Sri Jawaad ji. I am sure your rich experience in the field helps not only the institution but also all the mediators trained under your guidance. I once again wish you good luck in your future endeavours.