HNLU Raipur | Navigating IPR Challenges in the Era of AI & Metaverse

Hidayatullah National Law University (HNLU), Raipur, under the aegis of the DPIIT-IPR Chair, and in collaboration with Centre for Innovation and IP Laws (CIIPL), proudly announces the National IPR Essay Writing Competition on the theme “Navigating IPR Challenges in the Era of AI & Metaverse.”

Register by 28th December. 2024 || Submit by 28th January, 2025 || Exciting Cash Prizes

About the Competition

The advent of Artificial Intelligence (AI) and the Metaverse has redefined innovation, creativity, and the consumption of intellectual property (IP). These advancements present unprecedented challenges and opportunities in the domain of Intellectual Property Rights (IPR). From copyright issues in AI-generated content to trademark disputes in the virtual world, the interplay between evolving technologies and the existing legal frameworks necessitates a deeper exploration.

This competition aims to provide a platform for students and research scholars to critically analyze, deliberate, and propose innovative solutions to the challenges that AI and the Metaverse pose to the IPR regime. Through this initiative, we hope to inspire critical thinking and foster academic discourse on navigating the complexities of IPR in the face of rapid technological transformation.

Awards and Publication

• First Prize: ₹20,000 + Certificate of Achievement

• Second Prize: ₹10,000 + Certificate of Achievement

• Third Prize: ₹5,000 + Certificate of Achievement

All participants will also be awarded e-certificates of participation.

• The competition will receive a limited number of entries.

• Selected Essays will be published in the form of a book.

Eligibility

The competition is open only to:

• Undergraduate and postgraduate students from any recognized institution in India.

• Ph.D. research scholars from any recognized institution in India.

Evaluation Criteria

• Relevance to the theme

• Originality and depth of analysis

• Clarity of expression

• Quality of research and referencing

• Practicality and innovation in solutions proposed

The entries will be judged by a panel of eminent academicians, legal professionals, and IP experts.

Registration Details

• Registration Fee: ₹300 (Non-refundable)

• Payment can be made via Payment Portal:

  https://www.onlinesbi.sbi/sbicollect/icollecthome.htm?corpID=5675243

Last Date for Registration: 28th December, 2024

How to Register

1. Fill out the Registration Form: https://forms.gle/UQvuAjpb6yT4Eu226

2. Pay the registration fee using the portal and upload the payment screenshot

Essay Submission Guidelines

1. Theme: Essays must strictly adhere to the theme, “Navigating IPR Challenges in the Era of AI and Metaverse.”

2. Language: Submissions must be in English.

3. Word Limit: 3000—5000 words (excluding footnotes).

4. Formatting:

   • Font: Times New Roman, Size 12.

   • Line Spacing: 1.5.

   • Footnotes: Times New Roman, Size 10, single spacing (20th Edition Bluebook citation style).

5. Originality: The essay must be original and not under consideration for publication elsewhere. Plagiarism beyond 10% will result in disqualification. AI-generated content will be subject to strict scrutiny and may lead to rejection.

6. Co-authorship: A maximum of two authors is permitted.

7. Submission Format:

   • The essay must be submitted in .docx format.

   • File name: [Author Name] [Essay Title].

   • Submissions should be emailed to iprchair@hnlu.ac.in with the subject line: National IPR Essay Submission — [Author Name].

8. Submission Deadline: 28th January, 2025

For any queries, please contact:

Dr. Ankit Singh

DPIIT-IPR Chair Professor

E-Mail: ankit.singh@hnlu.ac.in

Mobile: 8966049636

To know more click on Brochure_National IPR Essay Writing Competition