About IDIA
IDIA was initiated by Prof. (Dr.) Shamnad Basheer to reach out to the marginalized and under-represented groups, sensitize them to law as a viable career option and help interested students acquire admission in law schools, which are otherwise increasingly elitist spaces. The hope is that increasing access to legal education would contribute immensely to empowerment of the marginalized and underprivileged students and the communities they represent. To know more about us, visit www.idialaw.org
The Training and Materials Central Vertical (T&M) of IDIA is responsible for preparing trainees for CLAT and other law entrance examinations. The work of members will include preparing and organising:
1. Learning Material
To adapt to the new/latest CLAT pattern that is heavily analytical and comprehension based, we aim to create extensive material that our trainees can utilise to learn concepts and read faster. This will include creating short explanations in very simple language on Legal Aptitude, Quantitative Aptitude, English, Logical Reasoning and General Knowledge questions that frequent the new pattern.
2. Mock Tests
You will be required to create mock tests. The work would entail:
-
Creating and proof-reading mock tests calibrated to different difficulty levels.
-
Analysing test results so as to give detailed feedback.
Position:
The commitment period of a member is for a year, i.e., calendar year 2025. Members will be taken for each of the subjects forming part of the CLAT pattern – namely English, Quantitative Aptitude, Logical Reasoning, Legal Reasoning, General Knowledge. While you have the option of applying for more than one subject, it should be made clear that you will ultimately be selected only for one position.
Qualifications required:
The minimum qualifications for this post are the following:
-
The T&M Vertical must be first priority. You should be able to spare at least 4-5 hours a week for this work.
-
It is essential that you believe in and be committed to IDIA’ cause.
-
Good communication skills along with leadership qualities are also a must.
Application Process:
Those interested in applying may fill in this form and prepare a set of 20 questions (as per the new/latest CLAT pattern) on their preferred choice of subject. The deadline to fill in the form and submit the assignment is 11:59 p.m., Tuesday, 7 January 2025.
The assignments should be uploaded on the above-mentioned google form and kindly name the files you upload as “<Your Name>_<Preferred subject>” (e.g. “XYZ_Legal Reasoning.docx”). The assignment should be uploaded as a word file (.docx) along with a separate word file containing answers and explanations. Please also email your assignment(s) to trainingandmaterials@idialaw.org before the deadline.
Nature of Assignment:
This assignment will essentially entail preparation of 20 questions on your preferred choice of subject. The questions must be based on CLAT’s new/latest pattern and adherence to the same will be the primary criteria of evaluation.
For submitting your assignment, prepare a word document containing the set of questions, along with a separate word document having answers accompanied by brief explanations. Each question must have 4 options, as per CLAT’s format, and must follow a uniform numbering format. Kindly refrain from plagiarising questions from other sources. While the passages/excerpts may be the same (you should cite the source from where the passages are taken), the questions have to be original.
The evaluation will be based on:
-
Adherence to the latest pattern
-
Accuracy of questions
-
Originality of the submissions
-
Formatting – Please make sure the questions fall in a uniform numbered list. It is imperative that all questions (as well as their options) under one heading be connected in a single, automatic numbered list.
-
Quality of answer explanations.
Note to the applicants: We suggest you go through the guide to UG CLAT-2025 available here (as guidelines for CLAT 2026 are not released yet), before starting with the assignments. The word limit for questions is also given in the above-mentioned guide, conformity with the same is expected and will also be taken into account for evaluation. For illustration purposes, CLAT 2025 question paper is available here.
Deadline:
All submissions must be completed by 11:59 p.m., Tuesday, 7th January 2025. In case of any doubt(s), please feel free to write to trainingandmaterials@idialaw.org.