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HNLU, Raipur | One-Day Colloquium on “Social Media and Entertainment: Whose IP is it Anyway?”

Social Media and Entertainment

Greetings from Hidayatullah National Law University!

DPIIT-IPR Chair at HNLU, in collaboration with Centre for Innovation and IP Laws (CIIPL), is proud to announce a one-day Colloquium on “Social Media and Entertainment: Whose IP is it Anyway?” to be conducted in physical mode on 1st February, 2025 (Saturday) at the HNLU Campus.

Participation is open to students, academicians, research scholars, professionals, practitioners, and other interested stakeholders.

Research Proposal Presentations are open exclusively to LL. M. and Ph.D. Scholars in the field of law (preferably IPR), and Academicians.

REGISTRATION IS FREE.

BEST PRESENTATION PRIZE – INR 15000.

PUBLICATION OPPORTUNITY.

Registration/Research Proposal Submission Deadline: 5th January, 2025

Communication of Proposal Acceptance: 8th January

Date of Proposal Presentation: 1st February, 2025

For more details, kindly refer to the attached brochure Colloquium on Social Media & Entertainment.

Registration Link: https://forms.gle/9cADV7vqCfe4trBc9

For any queries, please contact:

Dr. Ankit Singh

DPIIT-IPR Chair Professor and Head, CIIPL

ankit.singh@hnlu.ac.in, 8966049636

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