Centre notifies appointment of new Judges in Delhi and Uttaranchal High Court

The new Judges were appointed by the President in exercise of power conferred by Article 217(1) of the Constitution.

Appointment of new judges in the High Courts of Delhi and Uttaranchal

On 06-01-2025, the President has appointed Advocate Ajay Digpaul, and Advocate Harish Vaidyanathan Shankar as Judges of the Delhi High Court as well as the appointment of Judicial Officer Ashish Naithani as Judge of Uttaranchal High Court.

Their appointment will be effective from the date they assume charge of their respective offices.

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