Journal of University Institute of Legal Studies is a bi-annual peer reviewed interdisciplinary journal and is being published in print version only since 2007, by University Institute of Legal Studies, Panjab University, Chandigarh, India.
Besides Law, we also welcome original articles for publication from different fields of Social Sciences like Economics, Commerce, Political Science, Sociology, History and Languages etc. as a part of inter-disciplinary approach.
The Journal of University Institute of Legal Studies invites submissions of research papers, book review or case comments for publication.
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Manuscripts should be original and not under consideration for publication elsewhere.
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Papers must adhere to the journal’s formatting and citation style guidelines.
Submissions should be sent via email to uils.journal.2025@gmail.com
ADVISORY BOARD
HON’BLE JUSTICE A.K. SIKRI
INTERNATIONAL JUDGE,
SINGAPORE INTERNATIONAL COMMERCIAL COURT
FORMER JUDGE, SUPREME COURT OF INDIA
PROF. (DR.) BALRAM K. GUPTA
FORMER DIRECTOR, NATIONAL JUDICIAL ACADEMY
PROFESSOR EMERITUS
PROF. DR. DILIP UKEY
VICE CHANCELLOR
MAHARASHTRA NATIONAL LAW UNIVERSITY
MUMBAI
EDITOR
PROF. SHRUTI BEDI
PROFESSOR AND DIRECTOR
CO-EDITORS
PROF. RATTAN SINGH
PROF. CHANCHAL NARANG
EDITORIAL BOARD
PROF. NAVNEET ARORA
PROF. VIRENDER NEGI
PROF. ANUPAM BAHRI
PROF. SUNNY SHARMA
LAST DATE FOR SUBMISSION OF MANUSCRIPT:
ISSUE 01 (JANUARY-JUNE 2025) WILL BE MARCH 31, 2025
ISSUE 02 (JULY-DECEMBER 2025) WILL BE JULY 31, 2025
Details available at Website: https://jouils.puchd.ac.in/submission-Guidelines.php
There is great need to have open presentations and discussions on huge pendency of court cases at all levels and constantly rising rates of heinous crimes by involving willing peoples of different disciplines because this is affecting every citizen and national growth severely.