Bombay High Court: On 13-01-2025, the Bombay High Court in exercise of the powers conferred by Section 16(2) of the Advocates Act, 1961 and in accordance with the Rules framed by the High Court designated the following advocates as Senior Advocates, with effect from 13-01-2025:
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Rajiolochan Bhalchandra Puranik
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Prakash D. Shah
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Vijay Dinkarrao Patil
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Sunip Kumar Sen
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Satish Laxmanrao Maneshinde
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Nandkumar Bhagwanrao Khandare
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Dinesh Sharad Purandare
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Sudesh Manohar Usgaonkar
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Sanjeev Prataprao Kadam
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Deepa Prashant Chawan
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Manjari Dhanesh Shah
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Pranav Pradyumna Badheka
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Kirtidev Girish Munshi