UPSIFS Launches Certificate Course on Cyber Forensics in Practice: Law with Labs

Uttar Pradesh State Institute of Forensic Sciences (UPSIFS) has announced the launch of a groundbreaking certificate course titled “Cyber Forensics in Practice: Law with Labs”

UPSIFS Launches Certificate Course

The Uttar Pradesh State Institute of Forensic Sciences (UPSIFS) has announced the launch of a groundbreaking certificate course titled “Cyber Forensics in Practice: Law with Labs”. This 3-month, 3-credit course is designed to equip participants with in-depth knowledge and practical skills in the rapidly evolving field of cyber forensics.

The hybrid-mode (both online and offline) program will integrate theoretical sessions with hands-on lab training, covering key aspects such as cybercrime investigation, digital evidence collection, analysis of electronic devices, and the legal nuances surrounding cybercrimes. Participants will gain practical exposure to state-of-the-art forensic tools and techniques under the guidance of experienced professionals.

Dr. G.K. Goswami, ADG/Director of UPSIFS, remarked, “This course is a unique blend of law and practice, enabling participants to understand the complexities of cyber forensics and its application in the legal framework. It is tailored for law enforcement personnel, legal professionals, forensic experts, and students aspiring to specialize in this critical domain.”

Key Details:

  • Duration: 3 Months

  • Mode: Hybrid (Online & Offline Both)

  • Commencement Date: January 24, 2025

  • Last Date for Registration: January 20, 2025

Interested candidates can register through the official UPSIFS website. With limited seats, the course promises to be a valuable opportunity for those looking to stay ahead in the field of cyber forensics and its intersection with the law.

For more information and to apply, visit www.upsifs.ac.in

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