Call for Papers | Christ University Student Law Review

The Christ University Student Law Review (CUSLR) is the first student-run Law Review of School of Law, Christ (Deemed to be University) (SLCU). The CUSLR is a biannual blind peer-reviewed journal edited by the students of SLCU. The CUSLR publishes high-quality legal literature authored by academicians, legal practitioners and professionals, research scholars, and students accepting submissions on contemporary legal issues from multiple disciplines of law, including the intersection of law with subjects inter alia Economics and Sociology. The Review follows rigorous editorial standards and a commitment to academic diversity, establishing it as a prestigious platform for innovative legal research, fostering collaboration and critical legal analysis.

Submission Guidelines

1. Submissions must address any contemporary legal issue.

2. Co-authorship is permitted for up to two authors.

3. Submissions must be in MS Word (.doc/.docx) format via the following Google Form link – https://forms.gle/72UqZtgSsP63JVhM6.

4. Each submission must include an abstract (200-300 words) with five keywords.

5. Plagiarism, including the use of AI in a submission, is capped at 20%.

6. Submissions may fall under the following categories:

   • Long Articles: 5000-8000 words;

   • Short Articles: 3000-5000 words;

   • Case Notes, Legislative Comments, and Book Reviews: 1500-3000 words.

7. More information can be found on the official CUSLR website – https://cuslr.wordpress.com/.

Important Dates

Contact Information

For any further clarifications, please email at cuslr@law.christuniversity.in

Editors-in-Chief

• Mr. Calvert Nazareth: calvert.nazareth@law.christuniversity.in

• Ms. Neelanjana Ghosh: neelanjana.ghosh@law.christuniversity.in

To know more click on CUSLR Vol2 Issue 1 – CFP