Site icon SCC Times

President appoints Additional Judges for the High Courts of Telangana and Andhra Pradesh

Additional Judges Telangana HC Andhra Pradesh HC

On 22-1-2025, the Ministry of Law and Justice notified the appointment of Additional Judges for Andhra Pradesh High Court and Telangana High Court by the President of India, in exercise of power under Article 224(1) of the Constitution. The names of the appointed Judges are as follows:

Andhra Pradesh High Court

  • Avadhanam Hari Haranadha Sarma

  • Dr. Yadavalli Lakshmana Rao

Telangana High Court

  • Tirumala Devi Eada Alias Thirupathamma K, to be an Additional Judge with effect from the date she assumes charge of her office till 01-06-2026.

  • Renuka Yam

  • Narsing Rao Nandikonda

  • Madhusudhan Rao Bobbili Ramaiah

Exit mobile version