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Cyril Amarchand Mangaldas advises Hindustan Unilever Limited on the demerger of its Ice-Cream Business into Kwality Wall’s (India) Limited

Cyril Amarchand Mangaldas advises Hindustan Unilever Limited on the demerger of its Ice-Cream Business into Kwality Wall’s (India) Limited

Published on January 24, 2025January 24, 2025By Santosh Singh

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Previous storyCyril Amarchand Mangaldas advises Hindustan Unilever Limited on the demerger of its Ice-Cream Business into Kwality Wall’s (India) Limited

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