Numen Law Offices, a multi-disciplinary law firm with a presence in Delhi and Mumbai, is proud to announce the joining of Manasi Chaudhari as a Partner and the addition of a third office in Hyderabad. Manasi Chaudhari & Associates, specialising in business law, intellectual property, entertainment, real estate, and corporate legal advisory, will merge into Numen Law Offices—boosting its partner strength to five and operations across three offices nationwide. This strategic expansion strengthens the firm’s ability to serve diverse industries, offering clients pan-India enhanced service capabilities.
An alumnus of the University of Oxford and Jindal Global Law School (JGLS), Manasi brings a decade of experience in corporate and commercial laws. Her exposure to the Hyderabad High Court and Supreme Court, paired with a deep understanding of corporate legal frameworks, gives her an edge in her commercial practice to identify and mitigate potential disputes through insightful drafting. She is also the founder of Pink Legal, India’s first digital platform for women’s rights. This initiative, which is recognised by the United Nations (UN Women), has been instrumental in empowering women by raising legal awareness and enabling them to stand up for their rights.
“We are thrilled to welcome Manasi Chaudhari as a Partner at Numen Law Offices. This merger marks a significant milestone in our journey as we complete five years. Manasi’s exceptional legal acumen, innovative approach, and deep expertise in corporate, intellectual property, entertainment, and real estate law perfectly complement our existing strengths. With Hyderabad becoming our third office, we are poised to deliver enhanced, localised support to clients across India. Manasi’s joining reaffirms our commitment to adding to our service offerings by partnering with professionals who are aligned with our vision to deliver excellent service to our clients,” said the Partners at Numen Law Offices in a joint statement.
“Joining Numen Law Offices as a Partner is an exciting new chapter for me. Over the years, my practice has been dedicated to delivering client-centric and impactful legal solutions. This merger allows me to scale our capabilities, leverage Numen’s infrastructure and expertise, and expand our reach to better serve clients not only in Hyderabad but across India. I am honoured to join hands with the exceptional team at Numen Law Offices, whose professionalism, values, and forward-thinking approach resonate deeply with my vision. Together, we look forward to creating new benchmarks!” said Manasi Chaudhari.
Numen Law Offices, a firm driven by a team of experienced partners, Arush Khanna, George Thomas, Lakshmi Raman, Chaitanyaa Bhandarkar and now Manasi Chaudhari will operate from its offices in New Delhi, Mumbai and Hyderabad. This integration enriches the firm’s capabilities, offering clients a comprehensive service portfolio that now includes enhanced support for transactions, regulatory compliance, creative industry contracts, IP protection and litigation, in addition to the existing practice areas of the firm, including corporate and commercial law, dispute resolution, criminal litigation, real estate and infrastructure, insolvency and restructuring, taxation, private client and employment law.
