P.C. Markanda International Negotiation Competition, 2025 [14th and 15th February 2025]

We are delighted to announce the P.C. Markanda International Negotiation Competition, 2025

P.C. Markanda

Greetings from the Alternative Dispute Resolution & Client Counselling Board, University Institute of Legal Studies, Panjab University, Chandigarh!

We are delighted to announce the P.C. Markanda International Negotiation Competition, 2025, organized by the ADR & CCL Board, University Institute of Legal Studies, Panjab University, Chandigarh. This prestigious event will be held on 14th and 15th February 2025, in virtual mode.

This competition is dedicated to fostering the spirit of dispute resolution through negotiation, with skill development at every stage. We invite participants from across the globe to engage in a transformative learning experience focused on honing their negotiation and legal problem-solving abilities.

About UILS and the ADR & CCL Board

Established in 2004-05, the University Institute of Legal Studies (UILS) has emerged as a center of excellence in legal education. The ADR & CCL Board of UILS actively promotes alternative dispute resolution methods through national and international competitions, workshops, and training sessions, preparing students to excel in legal careers.

Competition Details

Team Composition: Two members forming a Client-Counsel pair. The roles are fixed throughout the competition.

Rounds:

  • Preliminary Rounds

  • Quarterfinals (Knockout basis)

  • Semifinals (Knockout basis)

  • Finals

Submission: It is mandatory to submit a Negotiation Plan for the preliminary rounds.

Important Dates

Provisional Registration Opens: 7th January, 2025

Last Date for Final Registration: 7th February, 2025

Date for Submission of Negotiation Plan: 10th February, 2025

Competition Dates: 14th and 15th February 2025

Final Registration Link: https://forms.gle/oHJs6shLuB8jcaiY9

Awards

Best Negotiating Pair: ₹50,000/- (US $583) + Internship Opportunity at Markanda Associates + Certificate of Merit

Runner-up Negotiating Pair: ₹30,000/- (US $350) + Internship Opportunity at CAMP Mediation + Certificate of Merit

Best Negotiating Pair (Preliminary Rounds): ₹15,000/- (US $175) + Certificate of Merit

Best Negotiation Plan: ₹5,000/- (US $59) + Certificate of Merit

Registration Fee

₹3000/- per team (National Teams)

$35 per team (International Teams)

Payment details will be shared upon final registration.

Contact Details

For queries, feel free to contact us at uilsadrccl@gmail.com or reach out to:

Krittika Walia (Convenor): +91 99966 41359

Tej Partap Singh Gill (Co-convenor): +91 73476 18696

Sandali (Co-convenor): +91 76963 11313

We look forward to your esteemed institution’s participation and to making this event a grand success!

Regards

ADR & CCL Board

University Institute of Legal Studies, Chandigarh

To know more click on PC MARKANDA BROCHURE

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