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‘Sexual intercourse by a man with his wife not rape’; SC quashes FIR against husband accused of abducting and raping wife

‘Sexual intercourse by a man with his wife not rape’; SC quashes FIR against husband accused of abducting and raping wife

Published on February 4, 2025February 4, 2025By Santosh Singh

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Previous story‘Sexual intercourse by a man with his wife not rape’; SC quashes FIR against husband accused of abducting and raping wife

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