About the Organisers
With a legacy spanning 43 years, Narsee Monjee Institute of Management Studies (NMIMS) has not only secured its place among India’s top 10 B-schools but has also evolved into a distinguished multidisciplinary university. With seven campuses across Mumbai, Shirpur, Bengaluru, Hyderabad, Indore, Navi Mumbai, and Chandigarh, NMIMS encompasses 19 constituent schools, offering diverse programs in Management, Engineering, Law, Pharmacy, Architecture, Business Economics, Science, Aviation, Liberal Arts, Design, and Distance Learning.
The School of Law at NMIMS, Indore, established in 2019, has quickly emerged as a leading institution for legal education. Offering B.A. LL.B. (Hons.) and B.B.A. LL.B. (Hons.) programs, the school is dedicated to equipping students with comprehensive legal knowledge, critical thinking, and analytical skills. Its faculty consists of seasoned academicians and legal practitioners who foster a stimulating and supportive academic environment. To enhance the educational experience, the school hosts guest lectures by renowned experts from academia, the judiciary, and the legal profession, providing students with insights into contemporary legal issues and best practices. Experiential learning is a key focus, with opportunities for students to engage in debates, moot court training, and national competitions.
The Moot Court and Trial Advocacy Society at the School of Law aims to groom budding lawyers and familiarize them with the practical aspects of law. We strive to provide an exceptional mooting experience to aspiring legal professionals.
Details of the Event
This is the 3rd edition of the Moot Court Competition at NMIMS, Indore. The school’s National Moot Court Competitions, initiated in 2021, have quickly become flagship events, attracting law schools from across the country and gaining recognition for their excellence. NMIMS School of Law combines state-of-the-art infrastructure with innovative teaching methods to prepare students for successful legal careers. Its vibrant academic ecosystem and commitment to professional growth make it an ideal destination for aspiring legal professionals seeking to shape the future of law.
Eligibility Criteria
All students enrolled in a three-year or five-year integrated law program from any university, law school, college, or institution can participate in the competition.
Location
-
Preliminary Rounds will be held on March 22, 2025, in an online mode.
-
Quarter-finals, Semi-finals, and Final rounds will be held on April 4, 5, and 6, 2025, at SVKM’s NMIMS School of Law, Indore Campus.
Registration Process
Students must register for the competition through the Google Form. They are required to fill out the fields provided in the form and complete the payment formalities mentioned therein. Post-registration, participants will receive a confirmation email from the organizing committee, confirming the team’s registration.
Registration Link: https://forms.gle/dg2kKGZD4zRLPM756
Important Dates
EVENTS |
DATES |
Release of Moot Problem |
5th February, 2025 |
Run Trough Session, Draw of Lots, Memorial Exchange (Prelims) |
21st March, 2025 |
Preliminary Round (Online) |
22nd March, 2025 |
Researchers Test & Draw of Lots (Offline) |
4th April, 2025 |
Quarters and Semi-Finals |
5th April, 2025 |
Finals |
6th April, 2025 |
Fee Details
-
₹3,500 for the Preliminary Round.
-
If the team qualifies for the Quarter-finals, an additional ₹3,500 will be payable (a separate email will be sent for this).
Prizes
Winning Team: Prize worth ₹25,000 + Trophy + Certificate
First Runner-up Team: Prize worth ₹15,000 + Trophy + Certificate
Second Runner-up Team: Prize worth ₹10,000 + Trophy + Certificate
Best Speaker (Male): Trophy + Certificate
Best Speaker (Female): Trophy + Certificate
Best Memorial: Trophy + Certificate
All participants will receive a Certificate of Participation.
Deadlines
Last date for Clarification |
2nd March, 2025 |
Last date for Registration |
9th March, 2025 |
Last date for Memorial Submission |
17th March, 2025 |
Hard Copy Memorial Submission |
28th March, 2025 |
Contact Information
Student Convener: Tanushree Pandya – +91 83192 27314
Student Administration: Anuj Soni – +91 73546 84969
Joint Convener: Aarushi Iyer – +91 91360 95909
Joint Convener: Jyotiraditya Singh – +91 93408 79498
Email Us at: mctas.solindore@nmims.edu
Social Media Handles
Facebook: @MCTAS.NMIMS.Indore
Instagram: @mctas.sol_idr
LinkedIn: SVKM’s NMIMS Indore Moot Court and Trial Advocacy Society
To know more click on NMIMS Moot Court Competition Brochure