Recognized as one of the most prestigious international arbitration competitions, the Willem C. Vis International Commercial Arbitration Moot is a platform that challenges participants to master complex legal issues, develop compelling arguments, and showcase outstanding advocacy skills. As teams worldwide rigorously prepare for this esteemed competition, an exciting opportunity arises to refine their skills before stepping onto the global stage.
The Centre for Alternative Dispute Resolution (CADR) at Damodaram Sanjivayya National Law University (DSNLU), in collaboration with the Mumbai Centre for International Arbitration (MCIA), proudly presents the 1st DSNLU-MCIA Vis Pre-Moot, scheduled to take place from 21st to 23rd February 2025. This premier event offers an unparalleled platform for teams to hone their advocacy skills, engage in rigorous practice rounds, and experience the competitive intensity of the Vis Moot.
A Collaboration of Excellence
This landmark event is made possible through the invaluable partnership between DSNLU and MCIA. MCIA, India’s premier arbitral institution, has consistently been at the forefront of advancing arbitration excellence, making it the perfect collaborator for this initiative. We are deeply grateful for the unwavering support and guidance of Ms. Neeti Sachdeva, Secretary General and Registrar of MCIA, whose expertise and leadership will play a crucial role in the success of the event. Her participation will provide participants with invaluable insights into the evolving landscape of international arbitration.
Moot Alumni Association (MAA) Joins as a Supporting Organisation
We are honored to announce that the Moot Alumni Association (MAA) has joined us as a distinguished Supporting Organisation for the DSNLU – MCIA Vis Pre Moot. The MAA has long been recognized for its dedication to fostering a global community of mooters and supporting initiatives that encourage academic excellence, skill-building, and advocacy in international arbitration. Their association with this event promises to enrich the experience of participants and strengthen our commitment to creating a dynamic platform for learning and professional development.
With MAA’s support, participants will have access to insights from experienced moot alumni, networking opportunities, and invaluable mentorship to enhance their advocacy skills and arbitration expertise. This collaboration is a testament to our shared vision of nurturing the next generation of arbitration professionals.
An Opportunity for Aspiring Arbitrators
The Vis Pre-Moot serves as a dynamic arena where aspiring mooters, young arbitrators, and legal enthusiasts come together to test their mettle. Teams will engage in simulated rounds, mirroring the actual Vis Moot competition, allowing them to fine-tune their arguments and gain critical feedback from seasoned arbitrators and experts in the field. The event is designed not only to sharpen participants’ legal acumen but also to foster a spirit of camaraderie within the arbitration community.
SCC Times: Media Partner for the Event
The 1st DSNLU-MCIA Vis Pre-Moot is proudly supported by SCC Times, one of India’s leading legal research and publication platforms. SCC Times’ collaboration ensures extensive coverage of the event, bringing insights from the rounds, expert opinions, and participant experiences to a wider audience.
Event Highlights
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Simulated Vis Moot rounds judged by arbitration experts
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Opportunity to interact with leading professionals in international arbitration
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Guidance and mentorship from experienced arbitrators and MAA members
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Networking opportunities with peers and legal experts
Register Now — Limited Slots Available!
With only a few slots left, don’t miss this golden opportunity to elevate your preparation and compete with some of the best teams.
Come for the arguments, stay for the camaraderie, and leave with a newfound edge for the Vis Moot. Your journey to arbitration excellence begins here!
Dates: 21st to 23rd February, 2025
Registration Link: https://lnkd.in/gFaYcuX8
About DSNLU:
The aspirations of the people of Andhra Pradesh to have a centre of excellence in legal education was fulfilled by establishing Damodaram Sanjivayya National Law University (DSNLU), by the Government of Andhra Pradesh vide DSNLU Act, 2008 at Visakhapatnam to impart quality legal education, it is also recognised u/s 2 (f) of UGC Act, 1956 and the BCI. Its mission is to design and deliver legal education, promote academic achievement and excellence in legal research. The University offers 5-year integrated B.A. LL.B. (Hons.) degree and 3-year LLB as well apart from B.A. LLB and LLM (Constitutional Law, Criminal Law and Commercial Law) degree. The University has MOUs for student exchange programs with other National Law Universities at Bangalore, Kolkata, Patna and Patiala. Additionally, University has an MOU with ICADR; NLU Delhi, and is a deemed Study Centre by the IGNOU.
About CADR:
The justice system in India has been under great stress for a number of reasons, primarily due to the enormous pendency of court cases in India underlining the need for Alternative Dispute Resolution (ADR) methods. ADR refers to a variety of dispute resolution strategies that mainly act as alternatives to litigation and are usually performed with the help of a neutral and impartial third party. Mediation, Conciliation, Arbitration, Lok Adalats, Mediation-Arbitration Early Neutral Assessment and Mini Trial are some examples of ADR procedures. The ADR centre, DSNLU therefore found it appropriate to provide a new platform for academic deliberations and research studies on the methods, practices and procedures of ADR techniques.
Keeping in view the aforesaid facts, it was decided to establish DSNLU Centre for Alternative Dispute Resolution (CADR hereinafter) under the aegis of Damodaram Sanjivayya National Law University, Visakhapatnam.
About Visakhapatnam:
Visakhapatnam is a port city and industrial centre in the Indian state of Andhra Pradesh, on the Bay of Bengal. It is known for its many beaches, including Ramakrishna Beach, home to a preserved submarine at the Kursura Submarine Museum. The name was coined after Visakha, the Hindu god of valour. It is surrounded by Eastern Ghats and faces Bay of Bengal on the east. It is also called the City of Destiny, because of its landscape view and very attractive beaches. It is the headquarters of Eastern Naval Command. Nearby are the elaborate Kali Temple and the Visakha Museum, an old Dutch bungalow housing local maritime and historical exhibits. Kailasgiri park was developed by the Visakhapatnam Metropolitan Region Development Authority and comprises 380 acres of land covered with flora and tropical trees. The hill, at 173 metres, overlooks the city of Visakhapatnam. Other tourist spots: Simhachalam, Thotlakonda beach, Rishikonda beach, Visakhapatnam Port.
To know more click on 1st DSNLU-MCIA Vis Pre-Moot Brochure
