MNLU, Nagpur | 4th National Technology Law Moot, 2025 [Register by February 28]

Registrations are invited for the MNLU, Nagpur 4th National Technology Law Moot, 2025 (NTLM ‘25) In Collaboration with Trilegal [March 28-30] [Prize Pool:- 1.01 L] : Register by February 28!

National Technology Law Moot

About the University:

Founded in 2016, Maharashtra National Law University, Nagpur (MNLU, Nagpur) has rapidly distinguished itself, achieving prominence, within the short span of eight years. MNLU, Nagpur, is not merely a patron of legal education; it is actively developing future leaders of the legal profession, equipped to shape the legal landscape with intellect, integrity, and innovative approaches.

About the Event – NTLM’ 25:

Following the success of its previous editions, MNLU Nagpur is proud to present the 4th MNLU, Nagpur National Technology Law Moot Court Competition, 2025. As one of the very few moots exclusively focused on technology law, NTLM’ 25 provides a unique opportunity for participants to delve deep into various techno-legal fields. The competition is held in an offline format, welcoming teams from all the law schools across the country.

Our collaboration with Trilegal as the “Title Partner”, SCC Online as the “Media Partner”, and The Legal Lock as the “Knowledge Partner” promises a thought-provoking moot proposition and exceptional adjudication. With the rapid evolution of technology presenting novel legal challenges, this year’s moot problem will address critical issues in the realm of Technology Law.

Event Details:

Eligibility:

  • The Competition is open to students currently enrolled in LL. B. Degree Courses (3 years/5 years) in any institution recognized by the Bar Council of India.

  • Each team shall consist of 2 to 3 members.

  • A university is eligible to provisionally register up to two (2) teams.

Registration Fee:

Teams registering for the competition have to make payments in two stages:

  • Stage I:- The team has to pay INR 3500/- (excluding GST) for registering for the Stage I of the competition, i.e., the Memorial Evaluation round.

  • Stage II:- Teams qualifying for the memorial evaluation (State I) round are required to pay a fee of INR 4,500/- (excluding GST). This amount includes the accommodation and registration fee for Stage II of the competition for all qualifying teams during the competition rounds.

  • Click HERE for Payment Link.

Awards:

  1. Winner :- Cash Prize of INR 40,000/-, Trophy and Certificate of Merit

  2. Runners Up : Cash Prize of INR 25,000/-, Trophy and Certificate of Merit

  3. Best Memorial :- Cash Prize of INR 12,000/-, Trophy and Certificate of Merit

  4. Best Speaker : – Cash Prize of INR 12,000/-, Trophy and Certificate of Merit

  5. Best Researcher: – Cash Prize of INR 12,000/-, Trophy and Certificate of Merit

Important Dates:

Particulars

Dates

Release of Brochure & Opening of Provisional Registration

February 5, 2025

Release of Moot Proposition & Rulebook

February 12, 2025

Deadline for seeking Clarifications

February 20, 2025

Deadline for Provisional Registration

February 24, 2025

Release of Clarifications

February 26, 2025

Deadline for Final Registration

February 28, 2025

Deadline for Memorial Submission

March 11, 2025

Release of Memorial Evaluation Rounds

March 16, 2025

Dates of Researchers’ Test & Oral Rounds

March 28-30, 2025

Contact Us:

Click here to Register

Click here for Payment Portal

Click here for the Brochure

Click here to access other documents

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