Mr. Vaibhav Suri has joined Cyril Amarchand Mangaldas as a Partner in its Real Estate Practice. He will be based in Delhi-NCR office.
Vaibhav brings extensive experience in real estate transactions and projects of acquisition, development, investment structuring, sale, leasing, collaboration and construction contracts on a pan India basis. He has deep understanding of multi-state issues pertaining to ownership, leasing, documentation, stamping and registration of documents, permitted usage of the properties, regulatory and approval issues in the multi-state scenario in India.
His expertise includes property due diligence /title verification on a pan India basis, structuring of real estate transactions; drafting of transaction documents including joint venture agreement, development agreements, agreements to sell, sale deeds, lease deeds, settlement agreements, leave and license agreements and all such real estate related documents; and negotiations to ensure adequate safeguards in consonance with clients’ business objectives and commercial understanding between the parties.
Cyril Shroff, Managing Partner, Cyril Amarchand Mangaldas said,
“I am delighted to welcome Vaibhav to the Firm. I’m confident he will be an asset to the practice and the firm and contribute to our success.”
Namrata Kolar, Partner (Head — Real Estate), Cyril Amarchand Mangaldas said,
“I am delighted that Vaibhav is joining us. He brings rich experience and knowledge that will further enhance our Real Estate capabilities. We welcome him to the firm.”
Ajay Sawhney, Partner (Head — Northern Region), Cyril Amarchand Mangaldas added,
“Vaibhav brings a wealth of experience that will certainly enhance our capabilities and commitment to excellent client offerings. I am pleased to welcome him to the firm.”
Vaibhav graduated from Campus Law Centre, University of Delhi.
On his joining, Vaibhav Suri, said,
“I am very thrilled to start my new journey with Cyril Amarchand Mangaldas and expand their real estate practice. I look forward to collaborate and synergize my 20 years of experience with an exceptional and distinguished team of CAM lawyers. Me and my team are delighted to be part of this esteemed Firm and shall contribute to the unstoppable success story of CAM.”
Vaibhav is a ranked lawyer by Legal500 Asia-Pacific, Chambers & Partners Asia-Pacific, Asialaw Profiles, Business Today and Forbes India.