Khaitan & Co, a leading full-service law firm, today announced that it has been recognised in Microsoft’s prestigious ‘AI First Movers’ initiative. This recognition places the firm amongst India’s most forward-thinking organisations, including Aditya Birla Capital, TCS, Infosys, Wipro, and HDFC Bank, that are leveraging artificial intelligence (AI) to drive transformation in their industries.
Haigreve Khaitan, Senior Partner, Khaitan & Co, said,
“The future of legal services is digital, and AI is at the heart of this transformation. As a firm, we are not just embracing change-we are leading it. Our commitment is clear – to harness the power of AI to offer the best solutions to our clients, optimise lawyers’ efficiency, and ensure a sustainable work-life balance. Our vision is to set the gold standard for AI-driven legal solutions, ensuring that we continue to be the preferred partner for businesses navigating complex legal landscapes.”
Rohit Shukla, Chief Digital Officer, Khaitan & Co said,
“Khaitan & Co has developed a full AI suite in-house in line with our strategy defined two years ago. We have remained committed to this goal even as the market and technology landscape has seen shifts. Our approach is built on three key core principles – user-centric development, data-driven AI and full control and strategic alignment.”
Microsoft’s AI First Movers initiative celebrates organisations that are at the forefront of AI adoption, using advanced technology to drive innovation and address complex challenges. This program highlights businesses leveraging Microsoft’s AI-powered solutions—including Azure OpenAI, Microsoft 365 Copilot, and Dynamics Copilot—to optimise workflows, boost efficiency, and transform industry practices. As Khaitan & Co continues to lead AI adoption in the legal industry, the firm remains committed to developing transformative solutions, deepening its partnership with Microsoft, and ensuring that technology and law evolve hand-in-hand.
As a major Indian law firm developing a comprehensive AI suite in-house, Khaitan & Co’s strategic approach to AI has remained steadfast, ensuring meaningful integration that enhances legal services, operational efficiency, and client experience. Its AI-driven tools include ask.KAI, a virtual generative AI assistant powered by Microsoft Azure OpenAI, designed to provide secure, conversational responses to legal queries and KAI.Query, a proprietary AI tool utilising retrieval-augmented generative AI to deliver highly accurate and contextually relevant legal insights, among others. These innovations not only enhance productivity but also ensure data privacy, compliance, and client confidentiality — reinforcing Khaitan & Co’s commitment to responsible AI deployment in the legal sector.
