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Centre notifies the appointment of Advocate Ashish Shroti as Judge of Madhya Pradesh High Court

ashish shroti mp hc

The President of India on 12-2-2025, appointed Advocate Ashish Shroti to be a Judge of the Madhya Pradesh High Court with effect from the date he assumes charge of his office.

Advocate Shroti was among the four advocates whose name for elevation to judgeship was recommended by the Supreme Court Collegium on 17-10-2023.

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