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President appoints Advocate Taj Ali Moulasab Nadaf as Additional Judge of Karnataka High Court

Taj Ali Moulasab Nadaf karnataka hc

The President of India on 12-2-2025, appointed Advocate Taj Ali Moulasab Nadaf to be an Additional Judge of the Karnataka High Court, for a period of two years with effect from the date he assumes charge of his office.

The Supreme Court Collegium on 17-1-2023 recommended the name of Taj Ali Moulasab for appointment as Judge of Karnataka High Court.

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