The Grand Masters 2025 is a Corporate Counsel Best Practices Summit Series presented by Lex Witness, a Magazine on Legal & Corporate Affairs. The Series will bring together top General Counsel, Chief Legal Officers, and Senior Legal Practitioners across industries to engage in thought-provoking discussions, policy-driven dialogues, and strategic networking.
Key Highlights
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The Summit will be spread across 3 Cities with more than 90 Speakers, 300 Attendees and 12 Sessions
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It would consist of interactive discussions tailored for corporate legal decision-makers.
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Various cross-industry perspectives such as technology, fintech, pharma, real estate, media, manufacturing, etc., would be covered.
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The Summit would also provide live case studies and practical insights into the real-world application of legal best practices.
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Lastly, the Summit would consist of regulatory and compliance deep dives, i.e., focused discussions on India’s evolving legal frameworks.
Agenda at a Glance
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TheSmarterGC — General Counsel’s Role in Boardroom Strategy, IPOs, Compliance & Crisis Management.
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IndiaInc2.0 — The Great Indian Regulatory Drive: DPDP Act, SEBI Rules, IBC, Competition Law, and AML.
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TheIntellectualYou — Global IP Strategy, AI & IP, Licensing, and Patent Law Updates.
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TheNewIndiaDisputeResolutionWave — Arbitration, Mediation Act 2023, Cross-Border Litigation, and Digital Dispute Resolution.
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Tech & Legal Synergy — AI & Generative AI in Legal Ops, Cybersecurity, and Data Protection Frameworks.
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Networking & Fireside Chats — Exclusive Grand Master’s Dialogue with industry pioneers.
The Summit can be attended by various legal professionals such as General Counsels, In-House lawyers, Legal and Compliance Heads of Corporations, Regulatory and Policy Experts, Legal Advisors, Consultants, Law Firm Partners, and others.
Register HERE.
