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NUSRL and IDIA Charitable Trust Join Forces for Social Justice and Legal Education

NUSRL and IDIA Charitable Trust

NUSRL (National University of Study and Research in Law, Ranchi) has signed a landmark MoU with IDIA (Increasing Diversity by Increasing Access to Legal Education), marking a major step towards providing high-quality legal education and promoting social justice for underprivileged communities.

Highlights

  • Collaboration for Social Justice: Bridging gaps in legal education and empowering marginalized communities.

  • Student Engagement: NUSRL students will actively engage in socially relevant causes, boosting their legal education and social awareness.

  • IDIA Chapter at NUSRL: Creating opportunities to mentor underprivileged students with an aptitude for law.

  • Clinical Legal Education: Strengthening practical legal skills through workshops, legal aid cells, and research initiatives.

  • Joint Projects: Collaborating on impactful projects to benefit marginalized communities.

  • Commitment to Integrity: A shared commitment to uphold ethical standards and a zero-tolerance policy towards bribery and corruption.

This partnership will empower students and communities, nurturing the socially conscious legal leaders of tomorrow.

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