2nd Edition SGTU-RANKA International Trial Advocacy Competition, 2025

SGT University is nationally renowned for its leadership in Medical and Health Sciences. It established the Faculty of Law in 2014

International Trial Advocacy Competition

ABOUT THE ORGANIZERS-

SGT UNIVERSITY, GURUGRAM-

SGT University is nationally renowned for its leadership in Medical and Health Sciences. It established the Faculty of Law in 2014 to promote profound scholarship and enlighten research in law, to provide the highest quality professional legal education to face the new challenges and dimensions of the internationalization of the legal profession. The vision of the SGT University is to be “recognized nationally and globally for excellence in clinical legal education, community-based outreach programs, socially relevant research and for honing up Lawyering, Arbitration, Mediation, and Client Counseling Skills”. An abode for continual activity and unrelenting vitality, SGT University offers a wide array of academic and extracurricular opportunities, making every day a potential adventure for the students. The SGT University is Accredited with a Grade A+ by NAAC.

ABOUT FACULTY OF LAW-

The Faculty of Law was established in 2014 at SGT University. It has statutory recognition from The Bar Council of India and the Government of Haryana. The Faculty of Law was established to aid the students with education on Legislative Law and provide an academically rich environment. The Faculty of Law equips students with a broad perspective enabling them to excel as law professionals & compete effectively on national & international platforms. The Faculty of Law at SGT University is one of the best colleges in Delhi NCR for Law courses. It provides five courses, including UG, PG, Ph.D, Diploma and specialized Certification Courses. The Faculty of Law at SGT University is based on the core values of Dedication Honesty, Integrity, Respect. They provide the highest quality professional legal education to equip Indian students for transnational practice and to face globalization challenges.

RANKA CHARITABLE PUBLIC TRUST-

The Ranka Public Charitable Trust is a philanthropic organization established by the late Dr. N.M. Ranka, a Senior Advocate, primarily focused on providing scholarships to needy students, distributing free medicines and food to poor patients, and supporting other like-minded charitable trusts with donations; notable activities include donating Mahatma Gandhi statues to various institutions and organizing law moot court competitions at universities like Manipal and Rajasthan High Court.

ABOUT THE COMPETITION-

The Trial Advocacy Competition is an esteemed event designed to provide law students with the opportunity to develop and demonstrate their courtroom skills in a competitive setting. This event simulates real-life courtroom scenarios where participants take on the roles of attorneys, presenting cases before a panel of judges. The competition allows students to showcase their abilities in areas such as legal research, argument construction, direct and cross-examination of witnesses, and effective courtroom advocacy. The event fosters an environment of professional growth and aims to hone public speaking, encourage critical thinking, practical experience, foster legal professionalism, skill development, networking opportunities amongst law students.

ELIGIBILITY-

Students pursuing a 3-year L.L.B. Degree Course or a 5-Year Integrated and LL.B. Degree Course from the colleges recognized by the Bar Council of India are eligible to participate in the competition.

LOCATION-

Faculty of Law, SGT University, Gurugram.

REGISTRATION PROCEDURE-

The teams are strongly encouraged to complete the registration form at the earliest possible.

The Final Registration is hyperlinked here, fill out before March 10, 2025. A team must comprise of 3 members, 2 speakers along with 1 speaker. Witness will be provided by the host (SGT University).

IMPORTANT DATE-

March 27, 2025- March 29, 2025

FEES-

The registration fee for the competition is INR 5,500. The fee is non-refundable and has to be paid by all teams.

PRIZES:

  1. Cash Prize of more than INR 30,000.

  2. Trophy to the winners.

  3. Certificate to all the participants.

DATES OF EVENT-

IMPORTANT DATE

EVENT

27-3-2025

On Spot Registration & Inauguration

28-3-2025

Draw of lots & Preliminary Round

28-3-2025

Advocate-cum-Researcher’s Test

28-3-2025

Semi-Final Round

29-3-2025

Final Round

29-3-2025

Valedictory

CONTACT INFORMATION

In case of further queries, please feel free to reach out at ntac2025@sgtuniversity.org

To know more click on Brochure ITAC, 2025

OFFICIAL LINKS

LINK: https://docs.google.com/forms/d/e/1FAIpQLSc3ZKx7PfCxORV0HTCWRnxYX7_c7X0Abv3j6rudNtrrxYi3Hw/viewform?usp=sf_link

BROCHURE: https://drive.google.com/file/d/1ahc1bCSJSJAx2II7Hj7W3ZBnLeUEksmx

RULES & GUIDELINES: https://drive.google.com/file/d/1gNKeosXJwusdVPR2F4i5klj0JkO7UTeh

TRIAL PROPOSITION: https://drive.google.com/file/d/1ukPBakYskna7X5L3r1BOzcvwvONcvQk8

SOCIAL MEDIA HANDLES

Facebook- https://www.facebook.com/sgtuniversitygurgaon

Instagram- https://www.instagram.com/law_sgtu?igsh=Z21ldjJuMWhwaWFn

Linkedin- https://www.linkedin.com/company/sgt-university-faculty-of-law/

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