On 8-3-2025, the Ministry of Law and Justice notified the appointment of 2 Advocates as Judges of Calcutta High Court by the President of India in exercise of power under Article 224(1) of the Constitution:
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Smita Das De
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Reetobroto Kumar Mitra
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Om Narayan Rai
The Supreme Court Collegium on 25-2-2025 had recommended the names of 5 Advocates to be appointed as Judge of Calcutta High Court.