Cyril Amarchand Mangaldas (CAM) Cyril Amarchand Mangaldas advised Gentari Renewables India Pte. Ltd. (a Petronas Group Company) (Gentari) in connection with acquisition of 1.6 GW renewable energy portfolio of Brookfield Asset Management in India. The transaction is structured in two phases, with the first phase, involving the sale of 1 GW of operating assets, which has been completed.
Cyril Amarchand Mangaldas acted as counsel to Gentari on all legal aspects in relation to the due diligence and the investment.
The team was led by Ajay Sawhney, Partner (Head – Northern Region); Aditi Misra, Partner; with support from Aditya Prakash, Principal Associate.
Diligence team –
Corporate — Sreetama Sen, Partner; with the support from Nooreen Haider, Principal Associate; Bhadra Nair, Senior Associate; Poorva Bhatia, Associate; Aakash Rao, Associate; and Soumya Gupta, Associate.
Employment — Ankita Ray, Partner; with the support from Faiza Khan, Senior Associate; Rachita Shah, Associate; and Sonam Ambastha, Associate.
Projects, Finance and Permits — Ajay Sawhney, Partner (Head – Northern Region); Aditi Misra, Partner; with support from Aditya Prakash, Principal Associate; Bonny Singh, PA — Designate; Pulkit Zamindar, Associate; Aishik Majumder, Associate; Tushmi Udyalak, Associate; Anoushka Chauhan, Associate; and Bhavya Kansara, Associate.
Regulatory — Vishal Binod, Partner; assisted diligence team from regulatory due diligence aspect.
Competition law — Vijay Pratap Singh Chauhan, Partner; with the support from Aaditya Ranbir Sahgal, Associate; assisted on the competition law aspects of the transaction.
Real Estate — Ashish Jain, Partner; with the support from Siddhant Sharma, Senior Associate; Bhawani Rajpurohit, Associate; assisted on the real estate aspects of the transaction.