Shardul Amarchand Mangaldas & Co. is pleased to announce the appointment of Anant Dang as a Partner in the General Corporate Practice. Based in the firm’s Bangalore office, Anant will advise clients on mergers & acquisitions and private equity transactions.
Dang has over fourteen years of experience in trusted counsel both within renowned law firms like AZB & Partners, Indian Law Partners and as a founding team member and General Counsel at Mensa Brands, India’s fastest unicorn.
In addition to his expertise in M&A, he has successfully developed a practice in e-commerce and technology law advisory. He holds a bachelor’s degree in law from Symbiosis Law School, Pune.
On Anant’s joining, Managing Partner, Pallavi Shroff said, “We are delighted to have Anant join as a Partner at our firm. His exceptional skills and proven track record aligns seamlessly with our commitment to excellence and client satisfaction. We look forward to achieving greater heights together and wish him all the success in his new role.”
