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Auroville Foundation Act and Rules do not grant residents the right to join committees or councils formed by Governing Board: Supreme Court

Auroville Foundation Act and Rules do not grant residents the right to join committees or councils formed by Governing Board: Supreme Court

Published on March 18, 2025March 18, 2025By Santosh Singh

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Previous storyAuroville Foundation Act and Rules do not grant residents the right to join committees or councils formed by Governing Board: Supreme Court

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