Ministry of Law and Justice, vide notification dated 19-03-2025 appointed Justice Biren Aniruddh Vaishnav, Judge of the Gujarat High Court, to perform the duties of the Chief Justice of Gujarat High Court from 20-03-2025 to 31-03-2025, during the period of absence of the Chief Justice.
The Department vide another notification dated 21-03-2025 appointed Justice Harish Tandon, Judge of the Calcutta High Court, as the Chief Justice of the Orissa High Court, with effect from the date he assumes charge of his office. This appointment came after the SC Collegium recommended Justice Harish Tandon for the position.