Mr. Anand Desai, Managing Partner of DSK Legal, was awarded the Capital Foundation Society National Award by Justice Madan B. Lokur, Chairman, UN Internal Justice Council, for his contributions to Arbitration and Mediation. Justice A.K. Patnaik and several dignitaries were also present on the occasion.
Mr. Desai has been the Managing Partner of DSK Legal since its inception in 2001. Under his leadership, DSK Legal had been recognised as a top tier law firm. He has been recognised by several international and domestic publications as one of India’s leading lawyers. Mr. Desai has served a trusted counsel to several multinationals, Indian corporates, and High Net worth Individuals. He serves as a member of the London Court of International Arbitration and serves on the Boards of several NGOs and trusts.
The Ceremony served as a testament to the exceptional contributions of legal professionals in shaping India’s legal and judicial landscape.
