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Supreme Court Collegium recommends appointment of Judges for the High Courts of Chhattisgarh, Punjab & Haryana, Gujarat and Allahabad

Appointment of Judges

In a series of resolution passed by the Supreme Court Collegium on 19-03-2025 and 20-03-2025, made the following recommendations —

High Court of Chhattisgarh

Appointment of Additional Judges (for a fresh term of one year)

  1. Justice Sachin Singh Rajput,

  2. Radhakishan Agrawal, and

  3. Sanjay Kumar Jaiswal

High Court of Punjab & Haryana

Appointment of Additional Judges as Permanent Judges

  1. Justice Sumeet Goel,

  2. Justice Sudeepti Sharma, and

  3. Justice Kirti Singh

High Court of Gujarat

Appointment of Judicial Officers as Judges

  1. Shri Liyakathussain Shamsuddin Pirzada,

  2. Shri Ramchandra Thakurdas Vachhani,

  3. Shri Jayesh Lakhanshibhai Odedra,

  4. Shri Pranav Maheshbhai Raval,

  5. Shri Mool Chand Tyagi,

  6. Shri Dipak Mansukhlal Vyas,

  7. Shri Utkarsh Thakorbhai Desai, and

  8. Shri Rohenkumar Kundanlal Chudawala

High Court of Judicature at Allahabad

Transfer of Justice Arindam Sinha from High Court of Orissa to the High Court of Judicature at Allahabad.

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