Delhi High Court Bar Association gets new panel with Senior Advocates N Hariharan and Sacchin Puri as President and Vice President respectively

The DHCBA elections took place on 21-03-2025 by ballot.

DHCBA elections

The Delhi High Court Bar Association (DHCBA) elections were conducted on 21-03-2025. Senior Advocate N Hariharan clinched victory as the President of the DHCBA with 2,967 votes, beating three other Senior Advocates Kirti Uppal, Abhijat, and Vivek Sood.

Senior Advocate N. Hariharan

Senior Advocate N. Hariharan has been in the criminal law practice for the last 34 years. A Faculty of Law alumnus, he was enrolled in 1987. He was designated as a Senior Advocate in 2013.

Senior Advocate Sacchin Puri secured the post of Vice President of the DHCBA. He is a Campus Law Centre- II graduate.

Senior Advocate Sacchin Puri

Advocate Vikram Singh Panwar emerged victorious as the Secretary of DHCBA.

Advocate Vikram Singh Panwar

For the post of Treasurer, Advocate Kanika Singh won with 4,493 votes to defeat two other candidates.

Advocate Kanika Singh

For the Joint Secretary position, Advocate Kunal Malhotra won with 3381 votes.

Advocate Kunal Malhotra

One comment

  • Congratulations! and all the best to all elected.

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