Bangalore University | 29th All India Moot Court Competition, 2025

Bangalore University’s accreditation began in 2002 when it achieved the esteemed Five Star Status from NAAC, marking a significant milestone in its academic excellence. With subsequent reaccreditations in 2008 and 2016, maintaining an ‘A’ Grade status, the institution consistently demonstrated its commitment to high-quality education. Significantly, in 2023, it achieved yet another remarkable feat with the prestigious grade A++, further solidifying its position as a beacon of academic brilliance under the updated grading system.

UNIVERSITY LAW COLLEGE & DEPT. OF STUDIES IN LAW

University Law College & Dept. of Studies in Law is a premier institute that strives towards imparting quality legal education and fosters the growth of young legal minds. It believes in the holistic development of every student, hence making academic and extra-curricular activities an equal part of the curriculum. Mooting in the modern world of legal studies has become a vital tool in preparing a law student for the profession. University Law College takes great pride in the fact that it enjoys an unmatched track record of producing great distinguished Advocates and Judges at all levels of the Courts. The college has successfully organized 28 All India Moot Court Competitions in the past, and this year marks the prestigious milestone of hosting the 29th All India Moot Court Competition (AIMCC), underscoring its dedication to fostering excellence in legal advocacy.

ALL INDIA MOOT COURT COMPETITION

University Law College and Dept. of Studies in Law is a premier institute that strives towards imparting quality legal education and fosters the growth of young legal minds. The 28th edition of the All India Moot Court Competition and the previous editions too have enjoyed enormous success. The 28th All India Moot Court Competition received an overwhelming registration of 86 teams from all over India. The Final Round of the 28th All India Moot Court Competition was held on 2nd June, 2024 was judged by the Full Bench Consisting of Hon’ble Justice R. Devadas, Hon’ble Justice Suraj Govindraj, and Hon’ble Justice Venkatesh Naik.

University Law College & Dept. of Studies in Law with immense pride announces its 29th edition of the All India Moot Court Competition, 2024, to be held from 30/05/2025 to 01/06/2025, at University Law College & Dept. of Studies in Law, Jnana Bharathi Campus, Bangalore University, Bengaluru; which aims to be bigger and more diversified than ever before. ULC extends its sincere and warm welcome to all the esteemed participants of this competition.

KEY DATES FOR THE COMPETITION

Winning Team: Prize worth Rupees One Lakh [ Three (3) one-year academic subscriptions to SCC Online worth Rupees 72,000 + Attractive Cash prize + Trophy]

Runner Up: Three (3) one year complimentary Subscription to EBC Learning worth 43,500 + Attractive Cash prize + Trophy

Best Speaker Award: Attractive Cash prize + Trophy

Best Researcher Award: Attractive Cash prize + Trophy

Best Memorial Award: Attractive Cash prize + Trophy

DOCUMENTS AND LINKS:

Please find the attached links containing the Brochure, Moot problem, Rules and Regulations, and the Registration Form.

Website: https://ulcbangalore.in/

Brochure: https://drive.google.com/file/d/1eY9wMG-ECmFuoqEKxE1hoABC59ayVn3l/view?usp=drivesdk

Moot Problem: https://drive.google.com/file/d/1CAkQGrQwhUJXsRd23UWisd4HLuODFSvt/view?usp=drivesdk

Rules and Regulations: https://drive.google.com/file/d/1eZxcCejVMU8c2A5315ccoJfcVYRoFV_D/view?usp=drivesdk

Registration Link https://docs.google.com/forms/d/e/1FAIpQLSdDDS6_Z_ij41XrUXNCkN9szIoBdAWJBx4ylWsklWA9f4VuVw/viewform?usp=header