JSA Advocates & Solicitors (JSA), is delighted to welcome Karan Mitroo as Equity Partner, along with his eminent team of 15 attorneys including 3 Partners, Purvi Dabbiru, Kartikeya Dubey and Ankita Parasar.
Karan leads one of the most prominent Banking & Finance (BnF) and Project Finance teams in India and is widely regarded as one of India’s foremost and eminent lawyers in this field. With over 17 years of experience under his belt, Karan specializes in rendering advisory and legal assistance in the field of foreign and domestic debt financing in India with clients ranging in various sectors including renewables, roads, ports, steel, transmission, airports, hospitality, healthcare and real estate. He has advised clients on myriad financing transactions including project finance, structured finance, corporate finance, restructurings, cross-border financings, debenture issuances and overseas direct investments. Karan is consistently ranked and recognized in Chambers & Partners, Who’s Who Legal, IFLR 1000, Legal 500, Asia Law, Lexology and the likes.
Amit Kapur & Vivek K. Chandy, Joint Managing Partners, at JSA Advocates & Solicitors said “We are thrilled to welcome Karan and his team to JSA. This move will greatly enhance and consolidate the firm’s existing domain and our market leading position in the BnF and Project Finance practice. We look forward to leveraging Karan’s insights and experience to deliver exceptional value to our clients. The addition of Karan and his team to our existing practice in JSA, is a testament to our commitment to meeting the needs of our clients globally.”
The recent high-profile additions to its equity partnership, as also junior partners, is a testament to the firm’s meritocratic and equitable yet fully transparent, institutional partnership structure.
About JSA
Founded in 1991, JSA is one of India’s leading full-service national law firms with over 600 legal professionals spread across its seven locations in the country — Ahmedabad, Bengaluru, Chennai, Gurugram, Hyderabad, Mumbai and New Delhi. As the go-to firm for the new transformative and digital Indian economy, JSA is regularly involved in many of the first-to-market and complex transactions and plays an integral role in advocacy and policy matters impacting various industries. JSA has built a reputation for its client-centric approach, quality of service, domain knowledge and insights across sectors and for delivering innovative solutions to complex legal and commercial issues for the benefit of clients. Consequently, JSA has consistently been recognised as a top-tier firm for its capabilities and expertise across practices and sectors by leading legal directories, league tables and industry journals.
