Maharashtra National Law University Mumbai’s Pro Bono Club and Centre for Applied Research in Public Health Law, in collaboration with Yuvak Biradari (Bharat), is organizing the “International Policy Drafting & Presentation Competition” on 12th May 2025.
ABOUT THE ORGANISERS:
Maharashtra National Law University (MNLU) Mumbai, established in 2014, is a prestigious legal education institution in India, known for its commitment to promoting quality legal education and providing a conducive environment for learning and growth. Located in the bustling metropolis of Mumbai, the university follows the model of other National Law Universities in the country and stands as an autonomous law school.
Yuvak Biradari (Bharat), a national award-winning organization, has been working at the pan-India level since 1974, promoting humanity, nation-building, and national integration. Drawing philosophical inspiration from the Preamble of the Indian Constitution and the visions of Mahatma Gandhi and Rabindranath Tagore, Biradari envisions uniting India’s multicultural society as ‘One People, One Nation’. Inspired by Gandhi’s 1942 ‘Bharat Chhodo’ (Quit India) movement, it launched ‘Bharat Jodo’ in 1974 to build a strong socio-cultural foundation for sustainable development.
The Pro Bono Club at MNLU Mumbai is a club run in association with the Nyaya Bandhu (Pro Bono Legal Services) Program of the Department of Justice, Ministry of Law and Justice. The club is a group of students who are aiding in the implementation of laws in society.
The Centre for Applied Research in Public Health Law, Rights & Policy, established on 17th May 2023, promotes research, scholarship, and awareness in public health policies, programs, and reforms at national and global levels. With a multidisciplinary approach, the Centre engages in research, debate, and consultation to identify health law challenges and drive effective reforms in the health sector.
ABOUT THE COMPETITION:
The Policy Drafting Competition 2025 aims to provide a platform for students to engage in policy formulation on pressing societal issues. Participants are expected to draft comprehensive policies aligned with the given themes and present them before a distinguished panel of academicians, policymakers, and legal experts.
With themes ranging from sustainable rural development and employment policies to federalism, institutional integrity, and healthcare reform, this initiative encourages participants to engage in critical analysis and propose innovative, impact-driven solutions. By fostering dialogue and research on these crucial issues, the competition aspires to contribute meaningfully to policy discourse and social change.
DETAILS OF THE COMPETITION:
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Date: 12th May 2025
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Venue: Maharashtra National Law University Mumbai, 2nd and 6th Floor, MTNL Building, Technology St, Hiranandani Gardens, Powai, Mumbai, Maharashtra 400076.
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Eligibility: Open to undergraduate & postgraduate students (cross-institutional teams allowed)
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Mode: Hybrid
THEMES:
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“Transforming Rural India: Sustainable Development Strategies”
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“Bridging the Employment Gap: Policy Solutions for Job Creation”
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“Balancing Power: Rethinking Centre-State Relations”
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“Reinforcing Institutional Integrity: Appointments & Autonomy of Regulatory Bodies and & Judicial Autonomy”
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“Strengthening Health Systems: Redesigning Primary Healthcare Delivery in India”
TIMELINE:
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Announcement of Competition: 7th March, 2025
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Concept Note Reveal: 12th March, 2025
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Last Date for Registration: 5th April, 2025
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Last Date for Policy Submission: 14th April, 2025
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Policy Presentation: 12th May, 2025
AWARDS:
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1st Prize: INR 10,000 + Certificate of Merit
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2nd Prize: INR 7,000 + Certificate of Merit
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3rd Prize: INR 5,000 + Certificate of Merit
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Consolation Prize (3 winners): INR 1000 each + Certificate of Recognition
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Exciting Internship Opportunities for Top Performers
REGISTRATION FEES
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Individual Participant – Rs. 500
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Team of Two – Rs. 1000
* Please note that accommodation is not included in the fees.*
IMPORTANT LINKS:
MNLU Mumbai invites you to participate in this competition. Kindly note that no TA/DA shall be given. Participants will be provided with a certificate of participation. The mode of participation shall be both online and offline.
In case of any query, please contact:
Mr. Anurag Shelke: +91 94047 77680
Mr. Shantanu Mhaske: +91 77759 12616
