1st Chanakya Moot Court Competition, 2025

School of Law, Governance, and Public Policy at Chanakya University, in collaboration with the Chanakya Moot Court Society

Chanakya University

The School of Law, Governance, and Public Policy at Chanakya University, in collaboration with the Chanakya Moot Court Society (CMCS), is proud to host the 1st Chanakya Moot Court Competition, scheduled to take place on 24th and 25th May 2025 at our serene and intellectually vibrant Global Campus near Kempegowda International Airport, Bengaluru.

This flagship event marks a significant step in our commitment to nurturing legal excellence, critical thinking, and real-world courtroom experience among budding lawyers across the nation.

About the Moot

This year’s moot proposition delves into pressing constitutional issues surrounding the Waqf Act, 1995, focusing on allegations of mismanagement, religious autonomy, property rights, and equality under Articles 14 and 15 of the Constitution of India. Participants will have the opportunity to test their legal acumen on a contemporary and highly debated issue, making this a platform that transcends the classroom and touches on the real pulse of public law.

Why Participate?

  • Prizes Worth ₹2,00,000

  • Judged by a Distinguished Panel including Sitting/Retired Judges & Senior Advocates

  • National Participation from Leading Law Schools

  • Networking Opportunities with Legal Scholars and Professionals

All participants will also receive a one-month complimentary access to SCC Online Web Edition, empowering them with the finest legal research tools.

Important Dates

  • Clarifications Deadline: 17th April 2025

  • Early Bird Registration Closes: 20th April 2025

  • Final Registration Deadline: 26th April 2025

  • Competition Dates: 24th – 25th May 2025

Seats are limited to the first 20 teams, so early registration is encouraged. For more details, refer to the Brochure and Poster, or email us at cmcsmoot@chanakyauniversity.edu.in.

Venue

Chanakya University, Global Campus

NH-648, Haraluru—Polanahalli

Devanahalli, Bengaluru — 562165

Join us in this academic celebration of constitutional dialogue and advocacy — where law meets action, and students become professionals.

To know more click on Chanakya Moot Court Competition – Brochure

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *