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Start Date: April 26, 2025
End Date: April 27, 2025
Step into Manipal Law School’s 2nd Annual Dr. TMA Pai International Technology Law Moot Court Competition! Following last year’s triumphant debut, we’re summoning brilliant legal minds from across the globe to our technological battleground.
On April 26-27, 2025, the Manipal Academy of Higher Education (Institution of Eminence Deemed to be University) Bengaluru campus transforms into an arena where technology and justice collide. Here, the participants will navigate the intersections of technological rights and legal accountability.
The participants will stand before distinguished jurists, High Court judges, industry experts and the brightest minds from tech-law who will challenge every argument as the participants tackle today’s most provocative tech-law conundrums. Legal theories will be tested, rhetoric sharpened, and the understanding of this rapidly evolving field forever transformed.
This isn’t just a competition—it’s a portal to the future of law. In a world where technology outpaces legislation, we’re cultivating the next generation of digital rights defenders and tech accountability champions.