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Supreme Court upholds acquittal of man accused of burning wife and three daughters alive in 17 year old case

Supreme Court upholds acquittal of man accused of burning wife and three daughters alive in 17 year old case

Published on April 25, 2025April 25, 2025By Santosh Singh

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Previous storySupreme Court upholds acquittal of man accused of burning wife and three daughters alive in 17 year old case

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