bdc437a6-8b15-4583-9b0e-2b9ebfaed2d8 Published on April 28, 2025By student_reporter1 Tweet Leave a comment
Case Briefs High Courts Delhi HC directs Saket Gokhale to publish apology to Lakshmi Murdeshwar Puri; rejects sealed cover apology
Case Briefs High Courts Cessation of employment by wife to raise her child cannot be viewed as voluntary abandonment of work; Wife entitled to maintenance: Delhi HC
Case Briefs High Courts “Systematic attempt to mint more money under PMJAY scheme”; Gujarat HC dismisses bail plea of doctor accused in Khyati Hospital Angioplasty Scandal
Hot Off The Press News Karnataka HC directs that no coercive action be taken against singer Sonu Nigam accused of offending Kannadiga Community
Case Briefs High Courts ‘Bribery strikes at root of public administration, erodes public faith in govt. institutions’; Punjab and Haryana HC rejects anticipatory bail plea of Junior Engineer
Law Firms News News CAM Advises GMR Nagpur International Airport on Rupee Term Loan from Tata Capital