Bringing you the Best Analytical Legal News
Eastern Book Company released the second edition of the landmark book on Insolvency and Bankruptcy Law – titled Insolvency and Bankruptcy Code:
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The International Arbitration & Mediation Centre, Hyderabad in association with Disputandum and Goel & Associates organized a conference on the topic “Changing
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Eastern Book Company released two books on arbitration titled Arbitration and Conciliation: A Commentary by RV Prabhat and Saurabh Bindal; and the
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SCC Online Weekly Rewind Episode 65 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode
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Book release The book launch of Sanjoy’s Ghose’s “How Gourango lost his O” took place on 15th May, 2022 at Bikaner House,
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SCC Online Weekly Rewind Episode 56 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode
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Former Judge Ramesh Chandra Lahoti took his last breath on March 23, 2022. He was the 35th Chief Justice of India, and
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SCC Online Weekly Rewind Episode 52 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode
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Authored by Elizabeth Verkey and Jithin Saji Isaac
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SCC Online Weekly Rewind Episode 27 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode
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SCC Online Weekly Rewind Episode 24 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode
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SCC Online Weekly Rewind Episode 21 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode
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18th episode of SCC Online Weekly Rewind featuring Nilufer Bhateja, Associate Editor bringing you the most important and interesting stories from the
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15th Episode of SCC Online Weekly Rewind featuring Nilufer Bhateja, Associate Editor bringing you the most important and interesting stories from the
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Here’s a short recap of what we covered under the High Court’s section in the month of May 2021. Allahabad High Court
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11th Episode of SCC Online Weekly Rewind featuring Nilufer Bhateja, Associate Editor bringing you the most important and interesting stories from the
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The 8th Episode of SCC Online Weekly Rewind featuring Nilufer Bhateja, Associate Editor bringing you the most important and interesting stories from
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The third episode, featuring our Associate Editor Nilufer Bhateja, has brought significant judgments delivered by the Supreme Court and High Courts last
Continue readingDelhi High Court: On 21st December, 2020, the Government of NCT of Delhi submitted in Court that elections of the School Management
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A panel discussion on “4 Years of IBC – The Revolution Witnessed and the Promise for Future” was held on 12th December,
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