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A panel discussion on “4 Years of IBC – The Revolution Witnessed and the Promise for Future” was held on 12th December,
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On 12th December, 2020 Eastern Book Company held its first virtual book launch and panel discussion on the occasion of the release
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An event has been organised on 12th December at noon to launch a commentary on Insolvency and Bankruptcy: Law and Practice by
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Supreme Court: The question before the division bench of Ravindra Bhat and Indira Banerjee, JJ. was whether a foreign award rendered in
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On 2nd December, 2020, the United Nations Commission on Narcotic Drugs (CND), by a vote of 27-25 with one abstention, agreed to
Continue readingSecurities Exchange Board of India (SEBI): S.K. Mohanty, (Whole Time Member) has barred two promoters of NDTV, namely Mr Prannoy Roy and
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Mediation: Legitimacy & Practice by Hemant K. Batra is part of EBC’s Law For The Layman series. In this book, the author
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What can you say about a man who completed 50 years creating an essential building block of India’s legal landscape? That
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CLAT preparation guide in a visual form is streaming now on EBC Learning, EBC’s premier e-learning delivery platform. An Introduction to CLAT
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NLSIU has released a notification stating that there have been unfounded allegations with respect to the NLAT paper leak. As per the
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