Fact Check: Has the CLAT Exam been Postponed?
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Fact Check: Has any resolution been passed by SCBA to not give farewell to Justice Mishra?
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Fact Check: Has the Central Government issued any order regarding schools being closed till December?
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CLAT 2020 Examination to be held on September 7
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CLAT Exam postponed until further notice
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Fact Check: Has the Government of Jammu & Kashmir passed any order to restore 4G services?
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Gujarat HC withdraws GHCAA President Yatin Oza’s Senior Advocate status
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Delhi Government clarifies SMCs constituted by draw of lots only a stop gap arrangement
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Continue readingCOVID-19| Delhi HC allows Delhi Govt’s decision to reconstitute SMCs through draw of lots as a stop gap arrangement
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Continue readingDelhi HC| Reconstitution of Delhi School Management Committees postponed till next hearing
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Fact Check: Has the Madras High Court issued any order to waive rent from April to June?
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‘Undemocratic’ Circular Seeking Reconstitution of School Management Committees in Delhi challenged
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Fact Check: Has the DIG of Indore issued any advisory to the police to uninstall Chinese apps?
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Fact Check: Did the Supreme Court pass any order staying MHA Order dated 29-03-2020 directing private companies to make full payments to their employees? [Updated]
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Fact Check: Has the Supreme Court issued any directions to make paying of rent mandatory during lockdown?
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Continue readingFact Check: Is it illegal to share pdfs of e-papers on Whatsapp?
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Fact Check: Is the viral circular stating that Govt will pay 24% Employees’ Provident Fund for next 3 months for companies with less than 100 workers, where 90% employees earn upto Rs 15,000 per month, true?
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Fact Check: Are schools banned from charging tuition fees for summer vacations?
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Fact-check: Has the government banned free discussion on COVID 19 on social media?
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‘PMLA is a cornerstone of India’s legal framework’ says Justice JK Maheshwari at book release of ‘Prevention of Money Laundering Act, 2002: A Practitioner’s Guide’ by Jai Anant Dehadrai
EBC brings Advocate Jai Anant Dehadrai’s book on ‘Prevention of Money Laundering Act, 2002: A Practitioner’s Guide’.
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