6th HSF-NLU Delhi International Negotiation Competition, 2019 Reported by Shruti Srivastava Published on July 18, 2019July 17, 2019By Bhumika Indulia Tweet National Law University Delhi will be hosting the 6th HSF-NLU Delhi International Negotiation Competition from 6th to 8th September 2019. For more information, click HERE For Rules, Click HERE Leave a comment
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